Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 66] [Entire Act] Union of India - Subsection Section 66(2) in The Delhi Police Act, 1978 (2)The police officer taking charge of the property under sub-section (1) shall furnish an inventory thereof to the Commissioner of Police.
