Section 12 in University of Udaipur Officers (Conditions of Service) Rules, 1976
12.
Unless an officer's services have been terminated during the probation period, the Head of the Office or Institution under whom the officer is working shall send to the appointing authority, at least two months before the date of expiry of the probationary period a report about the work and conduct of the officer appointed on probation, with a definite recommendation for his confirmation in service or otherwise.
