Supreme Court - Daily Orders
Inder Raj Agarwal vs Union Of India . on 12 July, 2017
ITEM NO.64 REGISTRAR COURT. 1 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR Mr. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 22723/2015
(Arising out of impugned final judgment and order dated 24-04-2015
in WP No. 7769/2015 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
INDER RAJ AGARWAL Petitioner(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
Date : 12-07-2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Arun Dey Das,Adv.
Mrs. Sudha Gupta, AOR
For Respondent(s) Ms. Swati Bhardwaj,Adv.
M/s. Lawyer S Knit & Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent Nos. 1 and 4, but no one has filed appearance.
Fresh steps be taken for service on respondent No. 2 within two weeks' time. Thereafter, notice be issued.
Respondent No. 3 to file counter affidavit within four weeks' time.
Despite order dated 01.07.2016, learned counsel for the petitioner has not filed the application for withdrawal of petition Signature Not Verified so far.
Digitally signed by RUPAM DHAMIJA Date: 2017.07.19 16:59:19 IST Reason:List again on 10th of August, 2017.
Mr. RAJESH KUMAR GOEL Registrar