Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 18A(1)] [Section 18A] [Entire Act] Union of India - Subsection Section 18A(1)(b) in The Employee's Compensation Act, 1923 (b)fails to send to the Commissioner a statement which he is required to send under sub-section (1) of section 10A, or