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[Cites 0, Cited by 0] [Section 24A] [Entire Act]

State of Chattisgarh - Subsection

Section 24A(1) in The Chhattisgarh Co-operative Societies Rules, 1962

(1)Every society advancing loans to its members shall at the time of advancing first loan shall issue a 'loan pass-book' to every member in such form as may be prescribed by the Registrar.