Section 1 in The Employees' Provident Funds And Miscellaneous Provisions (Amendment) Act, 1996
1. Short title and commencement.
(1)This Act may be called the Employees' Provident Funds and Miscellaneous Provisions (Amendment) Act, 1996 .(2)It shall be deemed to have come into force on the 16th day of November, 1995 .
