Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Karnataka - Subsection

Section 41(1)(v) in Karnataka Janapada Vishwavidyalaya Act, 2011

(v)conduct of examinations, including the terms of office and the duties of examining bodies, examiners and moderators;