Section 131A(1)(iii) in Karnataka Agricultural Produce Marketing Act 1966

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State of Karnataka - Subsection

Section 131A(1)(iii) in Karnataka Agricultural Produce Marketing Act 1966

(iii)set up or support or otherwise assist in setting up distribution channels and institutions at various places in the state whether within or outside the area aforesaid;

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State of Karnataka - Subsection

Section 131A(1)(iii) in Karnataka Agricultural Produce Marketing Act 1966