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Kerala High Court

Mcbs Zion Province vs Union Of India on 8 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

WP(C) No.14619/2023                       1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                         THE HONOURABLE MR.JUSTICE V.G.ARUN
            Friday, the 8th day of November 2024 / 17th Karthika, 1946
                            WP(C) NO. 14619 OF 2023 (B)
   PETITIONERS:

      1. MCBS ZION PROVINCE ,AGED 72 YEARS,MCBS ZION PROVINCIAL HOUSE MEDICAL
         COLLEGE P.O., KOZHIKODE (CALICUT), KERALA, REPRESENTED BY SHYJUMON
         JACOB, COMMITTEE MEMBER, PIN - 673008
      2. SOCIETY OF THE DAUGHTERS OF ST. CAMILLUS, CHUNGAKUNNU KANNUR,
         CHUNGAKUNNU, KERALA, KANNUR (CANNANORE) REPRESENTED BY BINCY THOMAS,
         CHIEF FUNCTIONARY., PIN - 670651
      3. SANTHIGIRI REHABILITATION INSTITUTE VAZHITHALA P.O., THODUPUZHA,
         IDUKKI, KERALA, REPRESENTED BY PAUL PARAKATTEL, DIRECTOR, PIN -
         685583
      4. KERALA PROVINCE OF THE CONGREGATION OF THE CARMELITE SISTERS OF ST.
         TERESA, CARMELITE SISTERS OF ST. TERESA, ST. TERESAS PROVINCIAL
         HOUSE, CHEMBUMUKKU, KAKKANADU, ERNAKULAM, KERALA, REPRESENTED BY
         CELINE E, PRESIDENT, PIN - 682021
      5. SAN JUAN BHAVAN, B.M.C. P.O, THOPPIL UNICHIRA, ERNAKULAM, KERALA,
         REPRESENTED BY WILSON ANTONY, CHIEF FUNCTIONARY., PIN - 682021
      6. GOOD SHEPHERD MINOR SEMINARY PONAD, KAROOR P.O., PALA, KOTTAYAM,
         KERALA, REPRESENTED BY JOSE MATHEW, RECTOR., PIN - 686574
      7. CHETANA FILM AND TV INSTITUTE IRINJALAKUDA, THRISSUR, KERALA,
         REPRESENTED BY FR. DR. PAUL POOVATHINGAL, DIRECTOR., PIN - 680125
      8. ST. JOSEPHS' HOSPITAL TRUST, MANJUMMEL, ERNAKULAM, KERALA,
         REPRESENTED BY GODWIN THIMOTHI, DIRECTOR., PIN - 683501
      9. ST. TERESA'S MONASTERY, BANERJI ROAD, ERNAKULAM, KERALA, REPRESENTED
         BY GEORGE MUNDAPLACKAL, SUPERIOR., PIN - 682018
     10. KARIMPANY ASHRAM, KARIMPANY P.O., KOTTAYAM, KERALA, REPRESENTED BY
         JOHNY JOSEPH, TRUSTEE., PIN - 686565
     11. ST. JOSEPHS PROVINCE, CMI PROVINCIAL HOUSE, P.B.NO.401, TRIVANDRUM,
         KERALA, REPRESENTED BY JOSEPH VATTAPARAMBIL, CHIEF FUNCTIONARY., PIN
         - 695014
     12. SISTERS OF CHARITY OF OUR LADY OF GOOD & PERPETUAL SUCCOUR, B.P.S.
         CONVENT, B.M.C. ROAD, THRIKKAKARA P.O., ERNAKULAM, REPRESENTED BY
         SONIYA THOMAS, CHIEF FUNCTIONARY., PIN - 682021
     13. SADHU SEVANA SABHA, MALLUSSERY, VATTAPARAMBU P.O., ANGAMALY,
         ERNAKULAM, KERALA, REPRESENTED BY SR. JOSIA SSS, SUPERIOR GENERAL.,
         PIN - 683579

   RESPONDENTS:

      1. UNION OF INDIA, MINISTRY OF HOME AFFAIRS, FOREIGN DIVISION (FCRA
         WING), MAJOR DHYAN CHAND NATIONAL STADIUM, OUTER INDIA GATE, NEW
         DELHI, REPRESENTED BY ITS DIRECTOR (FC AND MU), PIN - 110001
      2. UNDER SECRETARY (MU), GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS,
         FOREIGN DIVISION (FCRA WING), MAJOR DHYAN CHAND NATIONAL STADIUM,
         OUTER INDIA GATE, NEW DELHI, PIN - 110001
 WP(C) No.14619/2023                           2/2

      3. THE DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF HOME
         AFFAIRS, FOREIGNERS DIVISION, FCRA WING, FIRST FLOOR, MAJOR DHYAN
         CHAND NATIONAL STADIUM, NEW DELHI, PIN - 110001
      4. THE DIRECTOR (FCRA) MINISTRY OF HOME AFFAIRS, FOREIGNERS DIVISION,
         FCRA WING, FIRST FLOOR, MAJOR DHYAN CHAND NATIONAL STADIUM, INDIA
         GATE CIRCLE, NEW DELHI, PIN - 110001
      5. NITI AAYOG, SANSAD MARG, SANSAD MARG AREA, NEW DELHI, DELHI, PIN -
         110001
      6. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CENTRAL REVENUE BUILDING,
         I.S PRESS ROAD, KACHERIPADY, KOCHI, PIN - 682018
      7. THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS,
         FOREIGNERS DIVISION (FCRA WING), NEW DELHI, PIN - 110002


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to

        A. direct the Respondents to allow the Petitioners to accept
   physically filed the annual returns for the year 2019-2020 for the purpose
   of renewing the FCRA registration;

        B. direct the Respondents by issue of a writ of mandamus or such
   other appropriate writ, direction or order to grant a provisional renewal
   of FCRA registration and permit the Petitioners to receive foreign
   contribution.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this court's order dated
   01-07-2024 and upon hearing the arguments of M/S.ABRAHAM JOSEPH MARKOS,
   V.ABRAHAM MARKOS, ISAAC THOMAS, P.G.CHANDAPILLAI ABRAHAM, ALEXANDER JOSEPH
   MARKOS, SHARAD JOSEPH KODANTHARA, JOHN VITHAYATHIL & AIBEL MATHEW SIBY,
   Advocates for the petitioners, DEPUTY SOLICITOR GENERAL OF INDIA for R1,
   R5 & R7 (By Order) and of STANDING COUNSEL for R6 (By Order), the court
   passed the following:


                                         ORDER

Post as per roster on 27.11.2024.

Interim order is extended by two months.

Sd/- V.G.ARUN JUDGE 08-11-2024 /True Copy/ Assistant Registrar