Allahabad High Court
Bhoopendra Nath Singh vs State Of U.P. And Others on 12 January, 2010
Bench: Vijay Manohar Sahai, Virendra Kumar Dixit
Court No. - 9 Case :- WRIT - C No. - 60767 of 2006 Petitioner :- Bhoopendra Nath Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Devendra Pratap Singh Respondent Counsel :- C.S.C.,Q.H. Siddiqui Hon'ble Vijay Manohar Sahai,J.
Hon'ble Virendra Kumar Dixit,J.
Learned Standing counsel appearing for respondents no. 1 and 2 and Sri Q.H.Siddiqui appearing for respondent no.3 prays for and is allowed one month and no more time to file counter-affidavit. In case counter-affidavit is not filed then all the respondents shall personally appear before this court on 15.02.2010 and show cause why they are not filed counter-affidavit.
Office is directed to serve the copy of this order to Sri G.C.Upadhyay, learned Standing counsel for information and ensuring compliance of the order.
List on 15.02.2010.
Order Date :- 12.1.2010 F.H.