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Allahabad High Court

Bhoopendra Nath Singh vs State Of U.P. And Others on 12 January, 2010

Bench: Vijay Manohar Sahai, Virendra Kumar Dixit

Court No. - 9

Case :- WRIT - C No. - 60767 of 2006

Petitioner :- Bhoopendra Nath Singh
Respondent :- State Of U.P. And Others
Petitioner Counsel :- Devendra Pratap Singh
Respondent Counsel :- C.S.C.,Q.H. Siddiqui

Hon'ble Vijay Manohar Sahai,J.

Hon'ble Virendra Kumar Dixit,J.

Learned Standing counsel appearing for respondents no. 1 and 2 and Sri Q.H.Siddiqui appearing for respondent no.3 prays for and is allowed one month and no more time to file counter-affidavit. In case counter-affidavit is not filed then all the respondents shall personally appear before this court on 15.02.2010 and show cause why they are not filed counter-affidavit.

Office is directed to serve the copy of this order to Sri G.C.Upadhyay, learned Standing counsel for information and ensuring compliance of the order.

List on 15.02.2010.

Order Date :- 12.1.2010 F.H.