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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(k) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(k)"Registered graduate" means a graduate of the University entered in the register of registered graduates maintained under the provisions of this Act, on payment of a registration fee of ten rupees to the University be every person admitted to a degree of the University along with the fee for admission to such degree and includes a graduate of the Patna University established and incorporated under the Patna University Act, 1917 (XVI of 1917) who has made a proper application together with a fee of ten rupees, within one year of the commencement of this Act, for being registered as a registered graduate of the University.