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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(4) in The Assam Agricultural Farming Corporation Rules, 1973

(4)If outgoing Chairman is himself a candidate for the office of the Chairman any other State Government nominee of the Board who is not a candidate shall be elected by the Board to preside over the meeting for the purpose of election of the Chairman.