Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 104] [Entire Act] State of Tamilnadu - Subsection Section 104(1) in The Tamil Nadu Co-Operative Societies Act, 1983 (1)"lift irrigation society" means a society, the principal object of which is to supply water by lift irrigation mainly for agricultural purposes;