Delhi High Court - Orders
Smt. Sadhna Sachdeva And Others & Ors vs The State (Nct Of Delhi) And Others & Anr on 18 January, 2024
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6491/2023 & CRL.M.A. 24382/2023
SMT. SADHNA SACHDEVA
AND OTHERS & ORS. ..... Petitioners
Through: Mr. Pavan Sachdeva, Advocate.
versus
THE STATE (NCT OF DELHI)
AND OTHERS & ANR ..... Respondents
Through: Mr. Laksh Khanna, APP for State
with SI Lal Chand PS Vasant Kunj,
South, New Delhi.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 18.01.2024
1. Renotify on 08.07.2024.
2. Interim orders to continue.
MANOJ KUMAR OHRI, J
JANUARY 18, 2024/rd
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