Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Smt. Sadhna Sachdeva And Others & Ors vs The State (Nct Of Delhi) And Others & Anr on 18 January, 2024

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                                    $~80
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CRL.M.C. 6491/2023 & CRL.M.A. 24382/2023
                                         SMT. SADHNA SACHDEVA
                                         AND OTHERS & ORS.                         ..... Petitioners
                                                         Through: Mr. Pavan Sachdeva, Advocate.

                                                                                      versus

                                                THE STATE (NCT OF DELHI)
                                                AND OTHERS & ANR                          ..... Respondents
                                                              Through: Mr. Laksh Khanna, APP for State
                                                                        with SI Lal Chand PS Vasant Kunj,
                                                                        South, New Delhi.

                                                CORAM:
                                                HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                             ORDER
                                    %                        18.01.2024

                                    1.          Renotify on 08.07.2024.
                                    2.          Interim orders to continue.



                                                                                                                           MANOJ KUMAR OHRI, J
                                    JANUARY 18, 2024/rd




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/02/2024 at 21:24:06