Supreme Court - Daily Orders
Commissioner Of Income Tax vs Spic Educational Foundation on 13 September, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.26 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30502/2019
(Arising out of impugned final judgment and order dated 12-12-2018
in TCA No. 1593/2008 passed by the High Court Of Judicature At
Madras)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
SPIC EDUCATIONAL FOUNDATION Respondent(s)
(FOR ADMISSION and I.R. and IA No.135862/2019-CONDONATION OF DELAY
IN FILING)
Date : 13-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. K.M. Natraj, ASG
Ms. Swarupama Chaturvedi, Adv.
Mr. Shailesh Madial, Adv.
Mr. Sudhanshu Prakash, Adv.
Mr. Amit Verma, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 3704 of 2018.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.09.13 16:25:29 IST Reason: