Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act] State of Goa - Subsection Section 73(3)(ii) in The Goa Panchayat Raj Act, 1994 (ii)in the case of removal of earth, sand or other materials, twice the value of such earth, sand or other material shall also be recoverable as a fine.