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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(1)(d) in The Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977

(d)knowingly collects from any person any amount by way of tax in excess of the amount of tax payable by him under the provisions of this Act, or