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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(1)(vi) in The Delhi Agricultural Produce Marketing (Maintenance, Management, Regulating of Vehicular Traffic and Conditions of use) Rules, 2000

(vi)leave his shop without extinguishing any fire or electrical light in his building/shop before closing the same which in any manner, is dangerous to the safety of such building or shop;