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Union of India - Section

Section 73 in The Railway Protection Force Rules, 1987

73. Promotion of special deserving Naiks.

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73.1Specially deserving Naiks who have been consistently outstanding in theirperformance in that rank during the last seven consecutive years may be promoted to the rank of Head Constables, out of turn, by the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)]concerned, in accordance with procedure that may be specified in the Directives,provided that such promotions shall be given rarely and in any case shall not exceed10 percent. of the total number of promotions thus being made at a particularselection.