Madhya Pradesh High Court
Manager (Legal) The New India Assurance ... vs Smt. Rekhabai And 7 Ors. on 27 January, 2016
MA-1667-2013 (IMANA GER (LEGAL) THE NE WINDIA ASSURANCE CO. LTD. Vs SMT. REKHABAI AND 7 ORS.) 27-01-2016 Appellant through the counsel. Office has listed the matter for orders on service report of respondent No. 1 but no service report is on record.
List with the service report after four weeks. (PRAKASH SHRIVASTAVA) JUDGE