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[Cites 0, Cited by 0] [Section 79(4)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(4)(d) in Conduct of Elections Rules, 1961

(d)If the value of the unexhausted papers is greater than the surplus, he shall transfer the sub-parcels of unexhausted papers and the value at which each paper shall be transferred shall be ascertained by dividing the surplus by the total number of unexhausted papers.