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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Punjab - Subsection

Section 61(2)(b) in The Punjab Factory Rules, 1952

(b)If no information as to the date of construction, thickness of walls and safe working pressure is available, the age of the sizing cylinder shall be determined by the competent person in consultation with the Chief Inspector from any other Particulars available with the manager.