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Bombay High Court

Mandar Madhukar Patil vs Pune Municipal Corporation And Ors on 4 September, 2025

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

                                                                                   48-wp6352-21.doc

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                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
VASANT
ANANDRAO
IDHOL                                   WRIT PETITION NO.6352 OF 2021
Digitally signed by
VASANT
ANANDRAO IDHOL
Date: 2025.09.10
                      Mandar M. Patil                              ...Petitioner
18:37:17 +0530                 V/s.
                      Pune Municipal Corporation & Ors.            ...Respondents


                      Mr.Yatin Malwankar i/b Mr.Prathamesh Bhargude for the Petitioner.

                      Mr.R.M. Shinde, AP for the Respondent - State.

                      Mr.Shubhankar Kulkarni i/b Mr.Chaitanya Nitke for Respondent
                      Nos.6 and 7.

                                         CORAM : REVATI MOHITE DERE &
                                                 SANDESH D. PATIL, JJ.

DATE : 4TH SEPTEMBER, 2025.

P.C. :-

1. Mentioned out of turn at 11:00 a.m.
2. By consent, stand over to 18th September, 2025.

(SANDESH D. PATIL, J.) (REVATI MOHITE DERE, J.) 1/1 ::: Uploaded on - 10/09/2025 ::: Downloaded on - 12/09/2025 22:51:26 :::