Bombay High Court
Mandar Madhukar Patil vs Pune Municipal Corporation And Ors on 4 September, 2025
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
48-wp6352-21.doc
vai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
VASANT
ANANDRAO
IDHOL WRIT PETITION NO.6352 OF 2021
Digitally signed by
VASANT
ANANDRAO IDHOL
Date: 2025.09.10
Mandar M. Patil ...Petitioner
18:37:17 +0530 V/s.
Pune Municipal Corporation & Ors. ...Respondents
Mr.Yatin Malwankar i/b Mr.Prathamesh Bhargude for the Petitioner.
Mr.R.M. Shinde, AP for the Respondent - State.
Mr.Shubhankar Kulkarni i/b Mr.Chaitanya Nitke for Respondent
Nos.6 and 7.
CORAM : REVATI MOHITE DERE &
SANDESH D. PATIL, JJ.
DATE : 4TH SEPTEMBER, 2025.
P.C. :-
1. Mentioned out of turn at 11:00 a.m.
2. By consent, stand over to 18th September, 2025.
(SANDESH D. PATIL, J.) (REVATI MOHITE DERE, J.) 1/1 ::: Uploaded on - 10/09/2025 ::: Downloaded on - 12/09/2025 22:51:26 :::