Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Uttar Pradesh - Subsection Section 95(1) in The U.P. Minor Minerals (Concession) Rules, 1963 (1)A mining lease in respect of minerals shall be granted for a period not less than twenty years and not more than thirty years.
