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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(h) in Transfer of Evacuee Deposits Rules, 1955

(h)Personal account of displaced persons. - A personal account in Form XII shall be maintained in respect of each displaced person in a bound register with an index arranged in alphabetical order. Sufficient number of pages shall be assigned for each displaced person. The transactions of receipts and payments shall be posted in the personal account of each displaced person.