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Supreme Court - Daily Orders

Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 7 May, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.33                         COURT NO.11                SECTION XVII-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   2993/2020

     RG STONE UROLOGY AND LAPAROSCOPY HOSPITAL                     Appellant(s)

                                                  VERSUS

     VINOD KHANNA & ORS.                                           Respondent(s)

     [TO BE TAKEN UP AT 2:00 P.M.]
     IA No. 81716/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
     VAKALATNAMA/OTHER DOCUMENT
     IA No. 39930/2021 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 81717/2020 - EX-PARTE STAY
     IA No. 81714/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39935/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39929/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39927/2021 - INTERVENTION APPLICATION
     IA No. 25111/2021 - INTERVENTION APPLICATION

     WITH
     Diary No(s). 18587/2020 (XVII-A)
     IA No. 90921/2020 - EX-PARTE STAY
     IA No. 69350/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 90919/2020 - PERMISSION TO FILE APPEAL

     Diary No(s). 19854/2020 (XVII-A)
     FOR PERMISSION TO FILE APPEAL ON IA 99593/2020
     FOR STAY APPLICATION ON IA 99594/2020
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     99595/2020
     FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 69346/2021
     IA No. 69346/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 99595/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 99593/2020 - PERMISSION TO FILE APPEAL IA No. 99594/2020 - STAY APPLICATION Date : 07-05-2025 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE JOYMALYA BAGCHI For Appellant(s) : Mr. Jeevan Prakash, AOR Signature Not Verified Digitally signed by KAPIL TANDON Date: 2025.05.13 Mr. Madhav Prakash, Adv.

18:22:58 IST

Reason: Mrs. Sangita Malhotra, Adv.

Mr. Abhishek Agarwal, AOR 1 of 2 Mr. Manish Kumar, AOR Mr. Shivam Singh, Adv.

Mr. Shubham Janghu, Adv.

For Respondent(s) :Dr. Sushil Kumar Gupta, Adv.

Mrs. Sunita Gupta, Adv.

Mr. Manan Verma, AOR Ms. Ipshita Gupta, Adv.

Mr. Shubham Arora, Adv.

Mr. Sumit Kumar, Adv.

Ms. Arundhati Katju, Sr. Adv. Mr. Sanyam Khetarpal, Adv. Mr. Nitesh Goyal, Adv.

Ms. Prakriti Anand, Adv.

Ms. Lisa Sanskrit, Adv.

Ms. Ritika Meena, Adv.

Mr. Ashutosh Jha, AOR UPON hearing the counsel the Court made the following O R D E R

1. We request Mr. Gaurav Sharma to assist the Court on behalf of the National Medical Commission.

2. We appoint Mr. Vaibhav Sabharwal as the Amicus Curiae to assist us. The Registry shall supply a soft copy of the Civil appeal to him.

3. Learned counsel for both the parties shall prepare and file written submissions within three weeks. The Registry shall supply these written submissions to the Amicus Curiae.

4. List immediately after summer vacation.

(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2 of 2