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Delhi High Court - Orders

Sks College Of Pharmacy vs Pharmacy Council Of India & Anr on 27 January, 2021

Author: Prateek Jalan

Bench: Prateek Jalan

$~ 77-159
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+       W.P.(C) 10972/2019
        SKS COLLEGE OF PHARMACY                       ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA & ANR            ..... Respondents
78
+       W.P.(C) 12348/2019 & CM APPL. 27116/2020
        JAGANNANTH INSTITUTE OF PHARMACY         ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
79
+       W.P.(C) 12957/2019
        N K COLLEGE OF PHARMACY                 ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
80
+       W.P.(C) 13293/2019
        SHATABDI INSTITUDE OF PHARMACY                ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA & ANR            ..... Respondents
81
+       W.P.(C) 13307/2019 & CM APPL. 28148/2020
        RUHI CONVENT EDUCATION AND
        RESEARCH SOCIETY                         ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
82
+       W.P.(C) 13319/2019
        VITTHAL PRATISHTHAN COLLEGE
        OF PHARMACY                                   ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA & ANR            ..... Respondents
83
+       W.P.(C) 13440/2019
        JAIHIND COLLEGE OF PHARMACY             ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents



W.P.(C) 10972/2019 & connected matters                     Page 1 of 13
 84
+       W.P.(C) 13442/2019
        DK AUTI COLLEGE OF PHARMACY             ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
85
+       W.P.(C) 13834/2019
        SHREE JI PHARMACY INSTITUTE                  ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
86
+       W.P.(C) 13963/2019 & CM APPL. 23627/2020
        ARYA COLLEGE OF PHARMACY                 ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
87
+       W.P.(C) 175/2021
        SHAHEED TEG BAHADUR COLLEGE
        OF PHARMACY                                  ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
88
+       W.P.(C) 176/2021
        BAGNAN COLLEGE OF PHARMACEUTICAL
        SCIENCE AND RESEARCH CENTRE BIHAR    ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA         ..... Respondent
89
+       W.P.(C) 177/2021
        KRN COLLEGE OF PHARMACY                      ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
90
+       W.P.(C) 178/2021
        HARYANA COLLEGE OF PHARMACY                  ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent




W.P.(C) 10972/2019 & connected matters                    Page 2 of 13
 91
+       W.P.(C) 179/2021
        KULDEEP RAI PHARMACY COLLEGE          ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA          ..... Respondent
92
+       W.P.(C) 180/2021
        RAMJI SINGH MEMORIAL COLLEGE OF
        PROFESSIONAL STUDIES                  ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA          ..... Respondent
93
+       W.P.(C) 182/2021
        R C COLLEGE OF PHARMACY & ANR.       ..... Petitioners
                           versus
        PHARMACY COUNCIL OF INDIA          ..... Respondent
94
+       W.P.(C) 183/2021
        TAGORE COLLEGE OF PHARMACY            ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA          ..... Respondent
95
+       W.P.(C) 184/2021
        A.R. COLLEGE                          ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA          ..... Respondent
96
+       W.P.(C) 185/2021
        DOLPHIN COLLEGE OF PHARMACY           ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA & ANR.   ..... Respondents
97
+       W.P.(C) 188/2021
        CH PREM SINGH PREMVATI PHARMACY
        COLLEGE & ANR.                       ..... Petitioners
                          versus
        PHARMACY COUNCIL OF INDIA          ..... Respondent




W.P.(C) 10972/2019 & connected matters             Page 3 of 13
 98
+       W.P.(C) 189/2021
        DR. C.P. TIWARI SMIRITI COLLEGE
        OF PHARMACY                               ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
99
+       W.P.(C) 190/2021
        SAHARANPUR INSTITUTE OF
        ADVANCED STUDIES                          ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
100
+       W.P.(C) 191/2021
        DAYAL BAGH PHARMACY COLLEGE               ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
101
+       W.P.(C) 193/2021
        BARASAT COLLEGE OF PHARMACEUTICAL
        SCIENCE AND RESEARCH CENTRE BIHAR    ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA         ..... Respondent
102
+       W.P.(C) 194/2021
        G.S.M COLLEGE OF PHARMACY                 ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
103
+       W.P.(C) 195/2021
        SOCIETY OF ADVANCED STUDIES
        PHARMACY COLLEGE                          ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
104
+       W.P.(C) 196/2021
        PRACHI COLLEGE OF PHARMACY                ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent



W.P.(C) 10972/2019 & connected matters                 Page 4 of 13
 105
+       W.P.(C) 197/2021
        JSM COLLEGE OF PHARMACY            ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA        ..... Respondent
106
+       W.P.(C) 198/2021
        M S B COLLEGE F PHARMACY           ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA        ..... Respondent
107
+       W.P.(C) 199/2021
        SAKSHI COLLEGE OF PHARMACY         ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA        ..... Respondent
108
+       W.P.(C) 200/2021
        G S M COLLEGE OF PHARMACY          ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA        ..... Respondent
109
+       W.P.(C) 201/2021
        J S M COLLEGE OF PHARMACY          ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA        ..... Respondent
110
+       W.P.(C) 202/2021
        MAA SHIV KUMARI SINGH COLLEGE
        OF PHARMACY                        ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA        ..... Respondent
111
+       W.P.(C) 203/2021
        G.S.M COLLEGE OF PHARMACY          ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA        ..... Respondent
112
+       W.P.(C) 204/2021
        J S M COLLEGE OF PHARMACY          ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA        ..... Respondent
W.P.(C) 10972/2019 & connected matters          Page 5 of 13
 113
+       W.P.(C) 206/2021
        RADHE KRISHAN COLLEGE OF PHARMACY ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA        ..... Respondent
114
+       W.P.(C) 212/2021
        ROTARY INSTITUTE OF MANAGEMENT
        AND TECHNOLOGY                          ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
115
+       W.P.(C) 213/2021
        MINERVA COLLEGE OF PHARMACY             ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
116
+       W.P.(C) 215/2021
        MANDAWAR COLLEGE OF PHARMACY            ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
117
+       W.P.(C) 217/2021
        SHRI BALDEO COLLEGE OF NURSING
        AND MEDICAL RESEARCH CENTRE             ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
118
+       W.P.(C) 218/2021
        J D COLLEGE                             ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
119
+       W.P.(C) 219/2021
        SHRI RAMPAL SINGH MEMORIAL
        COLLEGE OF PHARMACY                     ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent




W.P.(C) 10972/2019 & connected matters               Page 6 of 13
 120
+       W.P.(C) 229/2021
        G.S.M COLLEGE OF PHARMACY                 ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
121
+       W.P.(C) 230/2021
        G.S.M COLLEGE OF PHARMACY                 ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
122
+       W.P.(C) 231/2021
        L.M.S COLLEGE OFPHARMACY                  ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
123
+       W.P.(C) 232/2021
        MUKUNDRAJ COLLEGE OF PHARMACY             ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
124
+       W.P.(C) 233/2021
        RAM DEVI JINDAL COLLEGE OF PHARMACY ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA          ..... Respondent
125
+       W.P.(C) 234/2021
        SAI COLLEGE OF PHARMACY                   ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
126
+       W.P.(C) 235/2021
        SWAMI VIVEKANAND COLLEGE OF
        PHARMACY AND HEALTH SCIENCE               ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
127
+       W.P.(C) 236/2021
        S C M S COLLEGE                           ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
W.P.(C) 10972/2019 & connected matters                 Page 7 of 13
 128
+       W.P.(C) 237/2021
        SHRI RAM COLLEGE OF PHARMACY              ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
129
+       W.P.(C) 239/2021
        SHREE YOGESHWAR PHARMACY COLLEGE ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA       ..... Respondent
130
+       W.P.(C) 240/2021
        SHRI BALAJI COLLEGE OF PHARMACY           ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
131
+       W.P.(C) 241/2021
        DR APJ ABDUL KALAM COLLEGE
        OF EDUCATION                              ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
132
+       W.P.(C) 242/2021
        PIYUSH COLLEGE OF PHARMACY                ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
133
+       W.P.(C) 244/2021
        TAGORE COLLEGE OF PHARMACY                ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
134
+       W.P.(C) 245/2021
        G S INSTITUTE OF PHARMACY                 ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
135
+       W.P.(C) 250/2021
        KISANJI GIRADKAR COLLEGE OF PHARMACY ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA          ..... Respondent
W.P.(C) 10972/2019 & connected matters                 Page 8 of 13
 136
+       W.P.(C) 251/2021
        J.P. MEMORIAL PHARMACY COLLEGE          ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
137
+       W.P.(C) 252/2021
        MAHABODHI COLLEGE OF PHARMACY           ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
138
+       W.P.(C) 253/2021
        VARMA FOUNDATION EDUCATIONAL
        AND WELFARE TRUST                       ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
139
+       W.P.(C) 254/2021
        MINREVA PHARMACEUTICAL INSTITUTE        ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
140
+       W.P.(C) 255/2021
        FARIDPUR INSTITUTE OF PHARMACY          ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
141
+       W.P.(C) 256/2021
        NAND COLLEGE OF PHARMACY                ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
142
+       W.P.(C) 257/2021
        IKBAL INSTITUTE OF PHARMACY             ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA             ..... Respondent
143
+       W.P.(C) 259/2021
        SHRI BALAJI MAHARAJ MAHAVIDYALAYA ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA        ..... Respondent
W.P.(C) 10972/2019 & connected matters               Page 9 of 13
 144
+       W.P.(C) 260/2021
        C P COLLEGE OF PHARMACY                   ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
145
+       W.P.(C) 262/2021
        PROF. DR. LAL JI TRIPATHI
        PHARMACY COLLEGE                          ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
146
+       W.P.(C) 264/2021
        SUMAN LATA SANTAN PAL SINGH
        INSTITUTE OF MEDICAL SCIENCES             ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
147
+       W.P.(C) 265/2021
        MURSHIDABAD PHARMACEUTICAL
        INSTITUTE                                 ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
148
+       W.P.(C) 269/2021
        VARMA FOUNDATION EDUCATIONAL
        AND WELFARE TRUST                         ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
149
+       W.P.(C) 270/2021
        INSTITUTE OF PHARAMACEUTICAL SCIENCE ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA          ..... Respondent
150
+       W.P.(C) 271/2021
        SHRI SIDDHI VINAYAK COLLEGE
        OF PHARMACY                               ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent

W.P.(C) 10972/2019 & connected matters                Page 10 of 13
 151
+       W.P.(C) 274/2021
        HAJRAT NIZAMUDDIN MINORITY
        EDUCATIONAL TRUST                           ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                ..... Respondent
152
+       W.P.(C) 279/2021
        SHASHI INSTITUTE OF PHARMACEUTICAL
        SCIENCE AND RESEARCH                  ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA          ..... Respondent
153
+       W.P.(C) 280/2021
        MAHADEV INSTITUTE OF PHARMACY               ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                ..... Respondent
154
+       W.P.(C) 282/2021
        SUNDAR LAL PARWATI MAHAVIDYALAYA ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA       ..... Respondent
155
+       W.P.(C) 283/2021
        RASHBEHARI PHARMACEUTICAL INSTITUTE ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA         ..... Respondent
156
+       W.P.(C) 284/2021
        PARAMOUNT COLLEGE OF PHARMACY            ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                ..... Respondent
157
+       W.P.(C) 288/2021
        RAM KRISHNA EDUCATIONAL
        TRUST FOR YOUTH                             ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                ..... Respondent




W.P.(C) 10972/2019 & connected matters                  Page 11 of 13
 158
+       W.P.(C) 314/2021
        RAGHUNANDAN SINHA
        PHARMACY COLLEGE                                       ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                            ..... Respondent
159
+       W.P.(C) 321/2021
        MAHATMA BUDH EDUCATIONAL
        AND RESEARCH CENTRE                                    ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                            ..... Respondent

Present:        Mr.Sanjay Sharawat, Advocate for the petitioners in item
                nos. 77-84, 86-92, 94, 95, 98-127, 135, 144, 146, 149, 150 &
                156.
                Mr.R.K. Ruhil & Ms.Priyanka Singh, Advs. for petitioners
                in item nos. 81 & 85.
                Mr.Amitesh Kumar, Ms.Binisa Mohanty & Ms.Priti Kumari,
                Advocates for petitioners in item nos. 93 & 97.
                Mr.Mayank Manish & Mr.Ravi Kant, Advs. for Petitioner in
                item nos. 128,129,130,131,132,133,134,143,154.
                Mr.Chandrashekhar Singh, Advocate for Petitioners in item
                nos. 136,139,140,141,142,145,147,152,153 and 155
                Mr. Shivam Singh, Mr. Sahil Raveen & Mr.Jaideep Khanna,
                Advocates for the petitioner in item nos. 137, 138, 148, 151,
                157, 158, 159.
                Mr. Maninder Singh, Ld. Sr. Adv. with Mr. Zoheb Hossain
                Adv. and Mr.Piyush Goyal Adv. for Respondents.
                Mr. Ram Niwas Buri, Adv. for R-3 Impleading Party- All
                India Association of Unaided Pharmacy Institutes (AIAUPI)
                in item nos. 77 -78.
                Dr. Harsh Pathak with Mrs. Shaveta Mahajan, Mrs. Maya
                Pathak, Mr. Sidharth Shukla & Mr. Mohit Choubey,
                Advocates on behalf of the Impleaded Party (Nav Sarthak
                Foundation)in item no. 78.




W.P.(C) 10972/2019 & connected matters                             Page 12 of 13
 CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN

                        ORDER

% 27.01.2021 The proceedings in the matter have been conducted through video conferencing.

Mr. Sanjay Sharawat, learned counsel who appears on behalf of the petitioners in several of these writ petitions, has continued his submissions but they remain inconclusive.

List on 01.02.2021.

PRATEEK JALAN, J JANUARY 27, 2021 vp W.P.(C) 10972/2019 & connected matters Page 13 of 13