Delhi High Court - Orders
Dhruw Kant Jha vs Director, Nsit And Anr on 24 November, 2025
$~24 to 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8362/2018
DHRUW KANT JHA .....Petitioner
Through: Mr. Rajaram Iyer, Advocate
versus
DIRECTOR, NSIT AND ANR .....Respondents
Through:
+ W.P.(C) 4523/2021, CM APPL. 13820/2021 & CM APPL.
4475/2023
DHRUW KANT JHA .....Petitioner
Through: Ms. Warisha Farasat and Mr. Harshit
Anand, Advocates
versus
NETAJI SUBHASH UNIVERSITY OF TECHNOLOGY THRU
REGISTRAR .....Respondent
Through:
+ W.P.(C) 4939/2021, CM APPL. 15171/2021 & CM APPL.
5717/2021
MRS SOSAMMA MATHEW .....Petitioner
Through: Dr. Alex Joseph, Dr. Amit George,
Mr. Mayank Dwivedi, Ms. Dhruvi
Sikharwar, Mr. Albina Sebastain and
Ms. Supriya Verma, Advocates
versus
NETAJI SUBHASH UNIVERSITY OF TECHNOLOGY & ORS.
.....Respondents
Through:
+ W.P.(C) 4974/2021, CM APPL. 15239/2021 & CM APPL.
5715/2021
KAUSHAL KUMAR SHUKLA & ORS. .....Petitioners
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/11/2025 at 21:45:00
Through: Mr. Sumit Kumar, Advocate
versus
NETAJI SUBHAS UNIVERSITY OF TECHNOLOGY & ANR.
.....Respondents
Through: Mrs. Avnish Ahlawat, SC for R-1
with Mr. Nitesh Kumar Singh, Ms.
Aliza Alam and Mr. Mohnish
Sehrawat, Advocates
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 24.11.2025
1. The court time is over.
2. Put up on 20.04.2026.
AVNEESH JHINGAN, J NOVEMBER 24, 2025 g.joshi This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2025 at 21:45:00