Patna High Court - Orders
Sailesh Kumar Tripathi For M/S Darcl ... vs The State Of Bihar on 7 October, 2025
Author: Anshuman
Bench: Anshuman
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.407 of 2021
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Sailesh Kumar Tripathi for M/s DARCL Logistics Ltd.,
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Maruth Nath Roy
For the Respondent/s : Mr.Lalit Kishore (Ag)
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CORAM: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI
and
HONOURABLE MR. JUSTICE DR. ANSHUMAN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI)
11 07-10-2025Two weeks' time is granted to comply with the office objections, failing which the instant appeal shall stand dismissed.
(Bibek Chaudhuri, J) ( Dr. Anshuman, J) uttam/-
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