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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Clinical Establishments (Registration And Regulation) Act, 2010

(2)Different standards may be prescribed for classification of different categories referred to in sub-section (1):Provided that in prescribing the standards for clinical establishments, the Central Government shall have regard to the local conditions.