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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Jharkhand - Subsection

Section 24(1)(v) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)support to Children Homes and Special Homes The state government shall prepare sponsorship programmes till the time central model guidelines will be considered as guidelines for the state.