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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Goa - Subsection

Section 40(16) in Goa Tax on Entry of Goods Rules, 2000

(16)Amount of fee paid for copies of certificate for the other places of business with particulars of receipt No. and date, challan No. and date, cheque No. and date/name of the Treasury/Bank etc. ............................................DeclarationI, ................, son of ............... hereby declare that to the best of my knowledge and belief the information contained in this application given above is true and correct.Place:Name, address and signature if the person signing with status and relationship to the dealer (here state manager, director, partner, etc.)Dated:(For official use by the Registering Authority)