Jharkhand High Court
Sachit Kumar Singh And Another vs State Of Jharkhand And Others on 19 February, 2021
Author: Ravi Ranjan
Bench: Chief Justice, Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 297 of 2018
Sachit Kumar Singh and another ... ... ... Appellants
Versus
State of Jharkhand and others ... ... ... ... Respondents
WITH
L.P.A. No. 473 of 2018
Narendra Singh ... ... ... ... ... ... Appellant
Versus
State of Jharkhand and others ... ... ... ... Respondents
WITH
L.P.A. No. 474 of 2018
Bijayendra Kumar Sah ... ... ... ... ... Appellant
Versus
State of Jharkhand and another... ... ... ... Respondents
WITH
L.P.A. No. 475 of 2018
Raj Kishore Tiwari ... ... ... ... ... ... Appellant
Versus
State of Jharkhand and others ... ... ... ... Respondents
WITH
L.P.A. No. 476 of 2018
Thaneshwar Ravidas ... ... ... ... ... Appellant
Versus
State of Jharkhand and others ... ... ... ... Respondents
WITH
L.P.A. No. 580 of 2018
Majay Kumar ... ... ... ... ... ... Appellant
Versus
The State of Jharkhand and others ... ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Appellants: M/s. Nitesh Sinha, Advocate For the State: Mr. Ashwini Bhushan, A.C. to Sr. S.C.-III (297/18) Mr. Piyush Chitresh, A.C. to A.G. (473/18) Mr. Sreenu Garapati, S.C.-III (474/18) Mr. Piyush Chitresh, A.C. to A.G. (475/18) Mr. Piyush Chitresh, A.C. to A.G. (476/18) Mr. Rohit, A.C. to A.A.G.-I (580/18) For the JSCC: Mr. Sanjoy Piprawall, Advocate
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Oral Order 16 /Dated: 19.02.2021 As prayed on behalf of the appellants, put up these cases on 08.03.2021.
(Dr. Ravi Ranjan, C.J.) (Sujit Narayan Prasad, J.) Manoj/Raman