Supreme Court - Daily Orders
Karan Singh And Ors. Etc Etc vs State Of Haryana And Ors. Etc. Etc. on 18 August, 2015
Author: Chief Justice
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NOS.1140-1142 OF 2015
IN
CIVIL APPEAL NOS.7335-7337 OF 2011
(@ CIVIL APPEAL NOS.7335-7365 OF 2011)
KARAN SINGH AND ORS. ETC.ETC. ..PETITIONER(S)
VERSUS
STATE OF HARYANA AND ORS. ETC.ETC...RESPONDENT(S)
WITH
REVIEW PETITION (C) NOS.1130-1133 OF 2015
IN
CIVIL APPEAL NOS.7359, 7361, 7363 AND 7365
OF 2011
(@ CIVIL APPEAL NOS.7335-7365 OF 2011)
BIJENDER SINGH AND ORS. ETC.ETC. ..PETITIONER(S)
VERSUS
STATE OF HARYANA AND ORS. ETC.ETC...RESPONDENT(S)
WITH
REVIEW PETITION (C) NO.2143 OF 2015
IN
CIVIL APPEAL NO.5600 OF 2011
HEMCHANDER ..PETITIONER(S)
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2015.08.22
VERSUS
12:35:29 IST
Reason:
STATE OF HARYANA AND ANR. ..RESPONDENT(S)
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O R D E R
Application for hearing in open court is rejected.
Delay condoned.
We have gone through the Review Petitions and the connected papers. We see no reason to interfere with the order impugned. The Review Petitions are, accordingly, dismissed.
...........CJI.
(H.L. DATTU) .............J. (MADAN B. LOKUR) .............J. (A.K. SIKRI) NEW DELHI, AUGUST 18, 2015.
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Chamber matter SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NOS.1140-1142 OF 2015 IN CIVIL APPEAL NOS.7335-7337 OF 2011 (@ CIVIL APPEAL NOS.7335-7365 OF 2011) KARAN SINGH AND ORS. ETC.ETC. ..PETITIONER(S) VERSUS STATE OF HARYANA AND ORS. ETC.ETC...RESPONDENT(S) (With appln.(s) for c/delay in filing review petition and exemption from filing certified/ordinary copy of impugned order) WITH R.P.(C) No. 1130-1133/2015 in C.A. No.7359, 7361, 7363 and 7365/2011 @ C.A. No. 7335-7365/2011 (With appln.(s) for c/delay in filing review petition and exemption from filing certified/ordinary copy of impugned order) R.P.(C) No. 2143/2015 in C.A. No. 5600/2011 (With appln.(s) for hearing in open court and c/delay in filing review petition) Date : 18/08/2015 These petitions were circulated today. CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE A.K. SIKRI By Circulation UPON perusing papers the Court made the following O R D E R Application for hearing in open court is rejected. Delay condoned.
4Review petitions are dismissed in terms of the signed order.
Pending application(s), if any, stand(s) disposed of.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar (Signed order is placed on the file)