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State of Jammu-Kashmir - Section

Section 1 in The Jammu and Kashmir Public Property (Prevention of Damage) Act, 1985

1. Short title and extent

(1)This Act may be called the Jammu and Kashmir Public Property (Prevention of Damage) Act, 1985.
(2)It extends to the whole of the Jammu and Kashmir State.
(3)It shall come into force at once.