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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of West Bengal - Subsection

Section 76(1)(b) in The West Bengal Correctional Services Act, 1992

(b)be supplied with tooth-brush, tooth-paste, toilet soap of standard size and good quality, cocoanut oil, and utensils of good quality for cooking, at such scales as may be prescribed;