Central Administrative Tribunal - Lucknow
A K Yadav vs B K Jain on 24 February, 2020
CENTRAL ADMINISTRATIVE TRIBUNAL
LUCKNOW BENCH
LUCKNOW
Contempt Petition No. 03/2017 in
Original Application No. 00407 of 2015
This the 24th day of February, 2020
Hon'ble Ms. Jasmine Ahmed, Member - J
Hon'ble Mr. Devendra Chaudhry, Member - A
Anil Kumar Yadav aged about 22 years, son of late Lalta Prasad
Yadav, resident of Village Ram Chanderpur Ghanshyampur, Post
office Ramganj, District Sultanpur.
............ Applicant
By Advocate: Sri Shailendra Kumar Dubey for Sri S.K. Upadhyay
VERSUS
Sri B.K. Jain, Chief Engineer, Military Engineering Services, Western
Command, Chandigarh.
............ Respondents
By Advocate: -----
O R D E R (ORAL)
Delivered by: Hon'ble Ms. Jasmine Ahmed, Member - J Sri Shailendra Kumar Dubey holding brief for Sri S.K. Upadhyay present for the applicant.
2. Learned proxy counsel for the applicant states that the order of this Tribunal has been complied with by the respondents. Accordingly, taking into consideration the statement given by the proxy counsel for the applicant, the instant contempt petition is closed and notice stands discharged.
(Devendra Chaudhry) (Jasmine Ahmed)
Member (A) Member (J)
RK