Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Madhya Pradesh - Subsection Section 11(1) in The Madhya Pradesh State University Service Rules, 1983 (1)Selection for recruitment to the Service may be held at such intervals as the [State Government]may, in consultation with the Commission, determine from time to time.
