Bombay High Court
Shri Bansidhar B. Gupta (Since ... vs Smt. Manibai Jethalal Modi (Delted) And ... on 27 September, 2019
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL REVISION APPLICATION NO. 488 OF 2018
Shri Bansidhar B. Gupta (since Deceased) Thr. ....Applicant
Lrs. And Anr.
V/S
Smt. Manibai Jethalal Modi (delted) And Ors. ....Respondent
None For Applicant CORAM : DAMA SESHADRI NAIDU, J DATE : 27th September, 2019 P.C. :
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