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Bombay High Court

Shri Bansidhar B. Gupta (Since ... vs Smt. Manibai Jethalal Modi (Delted) And ... on 27 September, 2019

Author: Dama Seshadri Naidu

Bench: Dama Seshadri Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 488 OF 2018

 Shri Bansidhar B. Gupta (since Deceased) Thr.        ....Applicant
 Lrs. And Anr.
             V/S
 Smt. Manibai Jethalal Modi (delted) And Ors.      ....Respondent

None For Applicant CORAM : DAMA SESHADRI NAIDU, J DATE : 27th September, 2019 P.C. :

Stand over to 15/11/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/09/2019 ::: Downloaded on - 28/09/2019 04:34:14 :::