Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 66 in The United Provinces Private Forests Act, 1948 66. Forest Officers deemed public servants. - All Forest Officers shall be deemed to be public servants within the meaning of Section 21 of the Indian Penal Code.
