Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 19 in Madhya Pradesh Bhudan Yagna Act, 1953 19. Gifts to be irrevocable. - Every gift of land in respect of which an order has been passed under section 17 shall, after the date of the order, be irrevocable.
