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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Punjab - Subsection

Section 80(1) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(1)All registers and others records required to be maintained under the Act and these rules, shall be maintained, complete and up-to-date, and unless otherwise provided for, shall be kept at an office or the nearest convenient building within the precints of the work place or at a place within a radius of three kilometres.