Madras High Court
Texmo Industries vs Gayatri Industries And Another on 23 March, 2026
Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 23-03-2026
CORAM
THE HON'BLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY
O.A. Nos. 239 to 241 of 2026 and
A.No.1388 of 2026 in
C.S.(Comm.Div)No.89 of 2026
Texmo Industries
Registered Partnetship firm,
Represented by its Constituted Attorney
Mr Purushotham Kausik S,
P B No 5303, Gnanambika Mills P O
Mettupalayam Road, Coimbatore 641 029.
..Applicant/Plaintiff
Vs
1. Gayatri Industries
Rep. by its partners Mr.Bhargav Patel and
Mr. Hasmukh Bhai,
Shed No.01, Plot.No.14,
Golden Industrial area,
Near Rolex Ring, Kothariya,
Rajkot, 360022, Gujarat.
2. Mr.Dhebariya Bhargav Laljibhai
Khodal Krupa Block No 4
Arjun Park Street No 3
Near Swati Park, Kothariya Road,
Rajkot 360022, Gujarat.
..Respondents/
Defendants
For Applicant: Mr. Krishna VS
__________
Page1 of 2
https://www.mhc.tn.gov.in/judis
SENTHILKUMAR RAMAMOORTHY, J.
KJ
ORDER
Issue notice to the respondents returnable on 08.04.2026. Private notice is also permitted.
2. List the matter on 08.04.2026.
23-03-2026 KJ O.A. Nos. 239 to 241 of 2026 and A.No.1388 of 2026 in C.S.(Comm.Div)No.89 of 2026 __________ Page2 of 2 https://www.mhc.tn.gov.in/judis