Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Uttar Pradesh - Subsection Section 17(2)(g) in THE UTTAR PRADESH SPECIAL SECURITY FORCE ACT, 2020 (g)the manner in which and the fee on payment of which the security to be provided to private organizations.