Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Nagaland - Subsection Section 1(2) in The Naga Hills Districts (Application of the Code of Criminal Procedure, 1898) Regulation, 1956 (2)It shall extend to the Districts of Kohima and Mokokchung in the State of Nagaland.
