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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(4)(A) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(A)The notice of the resolution of the local authority shall be circulated among the street vendors engaged in the vocation of street vending in the area of jurisdiction of the Town Vending Committee, by any of the following modes, namely:-