Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 6 in Mizoram Home Guard Act, 1985 6. Reserve force of Home Guards. - The Government may constituted a reserve force of Home Guards consisting of persons appointed by the Government from among the Home Guards discharged from the regular service of Home Guards under sub-section (4) of section 4.
