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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(6) in The Jaipur Development Authority Act, 1982

(6)"development area" means the area declared as such under sub- section (1) of section 29 and in which development is proposed to be undertaken within a reasonable period through schemes, projects or otherwise;