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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

Bengal Presidency - Subsection

Section 62(1)(j) in The Calcutta Police Act, 1866

(j)regulating the means of entrance and exit at places of public amusement, entertainment and assembly, and the lighting thereof when used by the public, and providing for the maintenance of public safety and the prevention of disturbance therein: