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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58(2)(a) in The M.P. Bhumi Vikas Rules, 1984

(a)in existing buildings, sanitary block 2.4 metres in height subject to a maximum of 4 square metres in the rear open space at a distance of 1.5 metres from the rear boundary may be permitted.